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You are here: Home >Members >Salary Acts and Rules >Salary Acts

SALARY AND ALLOWANCES TO MEMBERS ACTS

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1. THE SALARY, ALLOWANCES AND PENSION OF MEMBERS OF PARLIAMENT ACT, 1954 AND RULES MADE THEREUNDER
2. THE SALARY AND ALLOWANCES OF-
(i) Officers of Parliament Act. 1953
(ii) Leaders of Opposition in Parliament Act, 1977
(iii)The Leaders and Chief Whips of Recognised Parties and Groups in Parliament Act, 1998
(iv) The Vice-President's Pension Act, 1997

Source of Information:
Shri Shashi Bhushan, Joint-Director(MS&A) Tel.:23035448
MS&A Section Tel.23034228,23034224
email: